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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(2)(d) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954

(d)the procedure to be followed in the preparation of the scheme under sub-section (2) of section 14 with particular reference to the allotment of land to tenants, sub-tenants and landless tenants;