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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(xxxii) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(xxxii)"young person" means a person who has attained the age of fourteen years but has not attained the age of eighteen years; and