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[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Uttar Pradesh - Subsection

Section 63(1)(a) in U.P. Revenue Code, 2006

(a)all lands entrusted or deemed to be entrusted to a [Gram Panchayat] [Substituted 'Gram Sabha' by U.P. Act No. 4 of 2016, dated 11.3.2016.] under clause (i) of sub-section (2) of Section 59;