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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Gujarat - Subsection

Section 23(2) in Gujarat Compulsory Primary Education Act, 1961

(2)A local authority may by general or special order authorise any of its members or any officer or authority subordinate to it to exorcise all or any of the powers conferred on the local authority by or under this Act.