Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 372] [Constitution] Constitution Subarticle Article 372(a) in Constitution of India (a)to empower the President to make any adaptation or modification of any law after the expiration ofthree years from the commencement of this Constitutions; or
