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[Cites 0, Cited by 0] [Section 66] [Entire Act]

State of West Bengal - Subsection

Section 66(12) in Purba Medinipur University Act, 2017

(12)Any vacancy in the Council occurring by reason of death, resignation or otherwise shall be filed up by the Chancellor in consultation with the Minister and the Vice-Chancellor in so farm such filing up is not inconsistent with the provisions of this section.