Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 142 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

142.

A candidate who desires to appear at an examination under these Regulations shall submit his application direct the Secretary in a prescribed form, so as to reach, him not late than 10th of July each year together with the prescribed fee.In addition to the above, each candidate will have to pay a fee of Rs. 2 for paperwise marks in subject in which he has appeared.A late fee of Rs. 5 will be charged if the forms are received after the 10th July but not later than 17th July:Provided that the Chairman may in exceptional circumstances entertain application even later than 17th July.