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[Cites 0, Cited by 0] [Section 85(2)] [Section 85] [Entire Act]

Bengal Presidency - Subsection

Section 85(2)(b) in Calcutta Improvement Act, 1911

(b)for prescribing the from of the return required by section 83, subsection (3), and the particulars to be contained therein, and the manner in which the same is to be verified.