Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67K] [Entire Act] State of Rajasthan - Subsection Section 67K(iii) in The Rajasthan Excise Rules, 1956 (iii)Clauses (1) and (3) to (9) of rule 61 and rules 62 to 65 shall, so far as may be, be applicable mutatis mutandis to such auction.]