Bombay High Court
Motiram Zinga Chavhan (Deceased) Thr. ... vs The State Of Maharashtra Thr. ... on 8 January, 2016
Author: R.K. Deshpande
Bench: Ravi K. Deshpande
fa834.13.O.odt 1/1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
FIRST APPEAL NO.834 OF 2013
(Motiram Zinga Chavhan (deceased) thr. LRs' Komtanbai Motiram Chavhan and others
Vs. The State of Maharashtra, thr. Collector, Yavatmal and others)
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's orders.
CORAM: R.K. DESHPANDE, J.
DATE: 8
th
JANUARY, 2016.
Twelve months' time is granted to file private paper-book, failing which the costs of Rs.500/- will have to be paid to the High Court Bar Association, Nagpur.
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