Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act] NCT Delhi - Subsection Section 63(2)(e) in The Madras Chit Funds Act, 1961 (e)the restrictions and conditions subject to which and the manner in which, any security given by a foreman under Section 12 may be changed or submitted;