Gujarat High Court
Dakshin Gujarat Vij Company Ltd (Dgvcl) vs Ambrish A Kamdar Proprietor Of M/S ... on 23 November, 2017
Author: R.Subhash Reddy
Bench: R.Subhash Reddy, Vipul M. Pancholi
C/CA/15202/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 15202 of
2017
In LETTERS PATENT APPEAL (STAMP NUMBER) NO. 2259 of 2017
In SPECIAL CIVIL APPLICATION NO. 13739 of 2009
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DAKSHIN GUJARAT VIJ COMPANY LTD (DGVCL)....Applicant(s)
Versus
AMBRISH A KAMDAR PROPRIETOR OF M/S AAKASH
MANTHAN....Respondent(s)
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Appearance:
MS LILU K BHAYA, ADVOCATE for the Applicant(s) No. 1
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH
REDDY
and
HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 23/11/2017
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. R.SUBHASH REDDY) Notice to respondent returnable on 26.12.2017.
(R. SUBHASH REDDY, CJ) (VIPUL M. PANCHOLI, J.) Srilatha Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Nov 23 23:09:13 IST 2017