Section 18(2) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958
(2)One separate page shall be allotted to each raiyat and under-raiyat in the registers in Forms XVII and XVIII respectively and entries in respect of each raiyat or under-raiyat shall be made in alphabetical order. Similarly in the register in Form XXI one page shall be allotted to each Government department or local authority.
