Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in Bihar Agricultural and Rural Area Development Agency (Repeal) Act, 2017 1. Short title, extent and commencement.— (1) This Act shall be called Bihar Agricultural and Rural Area Development Agency (Repeal) Act, 2017 (2)It shall extend to the whole of the State of Bihar,(3)It shall come into force with effect from 01.07.2017.
