Rajasthan High Court - Jodhpur
State & Ors vs Mithun Panwar & Ors on 30 October, 2017
Bench: Gopal Krishan Vyas, Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
D.B. Spl. Appl. Writ No. 476 / 2016
1. The State of Rajasthan through the Secretary, Home
Department, Government of Rajasthan, Secretariat, Jaipur.
2. The Director General of Police cum Commandant General,
Civil Defense & Home Guards. Rajasthan. Jaipur.
3. The Commandant Home Guards Training Center, Police Line,
Ratanada Jodhpur.
----Appellant
Versus
1. Mithun Panwar S/o Shri Lakuram, R/o of Near Baba Ramdeo
Mandir, Raikabagh, Jodhpur.
2. Loon Singh S/o Shri Gordhan Singh, R/o Gajanand Colony,
Near Nakoda Kirana, Sutla, Jodhpur.
3. Prahlad Singh S/o Shri Sawai Singh, R/o Ramwan Ji ka
Hattha, Banar Road, Jodhpur.
4. Pukhraj S/o Shri Balu Ram, R/o Brahmano Ki Gali, Nandadi,
Jodhpur.
5. Dilip S/o Late Shri Dhanna Ram, R/o Khokhria Sansiyon Ki
Dhani, Banar Road, Jodhpur.
6. Om Prakash S/o Shri Mukna Ram, R/o Village Nandadi, Via
Banar Road, Jodhpur.
7. Kamal Kishore S/o Shri Nand Kishore, R/o Plot No.330, IVth
A Road, Sardarpura, Jodhpur.
8. Punam Chand S/o Shri Bhagirath Shastri, R/o Ramdeo
Colony, Chandpole, Jodhpur.
9. Mani Shanker Chouhan S/o Shri Jugraj Chouhan, R/o Behind
Police Chowki, 168-Pratap Nagar, Jodhpur.
10. Ajmal Singh S/o Shri Samundra Singh R/o Jagdamba Mata
Ka Mandir, Magra Punjla, Jodhpur.
11. Shanker Singh S/o Shri Kalu Singh, R/o Jagdamba Colony
Mata ka Than, Magra Punjla, Jodhpur.
12. Ravindra Kumar S/o Shri Babu Lal, R/o New Loco Colony,
Quarter No.T-87, Ratanada, Jodhpur.
13. Munna Ram S/o Shri Tulsi Ram, R/o Nandadi, Banar Road,
Jodhpur.
14. Gaje Singh S/o Shri Purkha Ram, R/o Nandadi, Banar Road,
Jodhpur.
15. Shrawan Kumar S/o Shri Koja Ram R/o Nandadi, Banar
Road, Jodhpur.
(2 of 4)
[SAW-476/2016]
16. Sajjna Ram S/o Shri Hari Ram R/o Nandadi, Banar Road,
Jodhpur.
17. Suresh Kumar Acharya S/o Shri Dau Lal Acharya, R/o
Chandna Bhakhar, Plot NO.425, Chamunda Colony, Jodhpur.
18. Pukh Raj S/o Shri Dhanna Ram, R/o Paota B Road, Jalam
Vilas, Choradia Bhawan, Jodhpur.
19. Mahendra Singh S/o Shri Padam Singh, R/o Plot No.18,
Behind Devnarayan Mandir, Bhagat ki Kothi, Jodhpur.
20. Shraran S/o Shri Narsingh Prjapat, R/o Ashok Colony, Gali
No.1, Ramsagar, Jodhpur.
21. Yogesh Bhati S/o Shri Bhoor Singh Bhati R/o Raika Beta,
Magra Punjla, Jodhpur.
22. Kailash Bishnoi S/o Shri Bhana Ram, R/o Near Shiv Mandir,
Ratanada, Jodhpur.
23. Balu Ram Choudhary S/o Shri Narsingh Ram, R/o Basni
Tambolia Mata ka Than, Jodhpur.
24. Bhanwar Lal Purohit S/o Shri Banshi Lal, R/o C-285, Police
Line, Ratanada, Jodhpur.
25. Gopal S/o Shri Kanhaiya Lal R/o Shiv Nagar, Bhadwasia,
Jodhpur.
26. Mahesh Dan Charan S/o Shri Ganga Dan Charan, R/o 152,
Laxmi Nagar, Patoa B Road, Jodhpur.
27. Mahesh Kachhawaha S/o Shri Dinesh Kachhawaha R/o
Phoobag, Mandor, Jodhpur.
28. Dharmendra S/o Shri Kanhaiya Lal, R/o Behind Ranver
Bhawan, Sargara Colony, Jodhpur.
29. Kalyan Dan S/o Shri Roop Dan R/o 38-C/II Polo Paota,
Jodhpur.
30. Praveen Solanki S/o Shri Anand Singh Solanki, R/o Royal
Ansal Plaza, High Court Road, Jodhpur.
31. Bhagwan Chouhan S/o Shri Girdhari Lal Chouhan, R/o Near
Dadawari, Mandor Road, Jodhpur.
32. Kailash Chand S/o Shri Ramnarayan R/o Haslav Ki Pal, Prem
Nagar, Naya Pura, Mandor, Jodhpur.
33. Om Prakash S/o Shri Durga Ram R/o Rajeev Gandhi Colony,
Gali No.2, Magra Punjla, Jodhpur.
34. Gajendra S/o Shri Tilok Ram, R/o Kanawato Ka Bas, Gehwa
Soorsagar, Jodhpur.
35. Hem Singh S/o Shri Jethu Singh R/o Sirpratap Colony, Near
Chopasni School, Jodhpur.
(3 of 4)
[SAW-476/2016]
36. Dilip Singh S/o Shri Kishire Singh, R/o 18/236, Chopasni
Housing Board, Jodhpur.
37. Rakesh Charan S/o Laxman Dan Charan R/o 19/675,
Chopasni Housing Board, Jodhpur.
38. Pradeep Giri S/o Shri Phool Giri, R/o Ramdeo Road, Kaga
Basti, Rameswar Mandir, Jodhpur.
39. Urja Ram Devasi S/o Shri Dhanna Ram Devasi, R/o Paota B
Road Jalam Vilas, Choradia Bhawan, Jodhpur.
40. Jitendra Sen S/o Shri Kanaram R/o V & P Nandadi, Saran
Nagar, Jodhpur.
41. Laxman Singh S/o Shri Vijay Singh, R/o V & P Nandadi,
Saran Nagar, Jodhpur.
42. Rameshwar Sharma S/o Shri Ram Narayan Sharma R/o
Pratapnagar Jagdamba Colony, Jodhpur.
43. Ashwani Kumar Sharma S/o Shri Ram Narayan Sharma R/o
V & P Sev Ki Kalla, Pipar Road, Jodhpur.
44. Mukesh Choudhary S/o Malaram Choudhary, R/o Ashok
Colony, Gali No.1, Ram Sagar Chouraha, Jodhpur.
45. Hadman Prasad S/o Shri Menaram R/o 36/154 Police Line
Ratanada, Jodhpur.
46. Parikshit Singh S/o Shri Devi Singh, R/o Plot No.619,
Hanwant A BJS, Jodhpur.
47. Ummed Singh S/o Bhom Singh, R/o V & P Nandadi, Banar
Road, Jodhpur.
48. Puran Ram S/o Shri Tulsi Ram, R/o V & P Nandadi, Banar
Road, Jodhpur.
49. Manohar Chouhan S/o Shri Poona Ram Chouhan, R/o House
No.5, Near Baba Ramdeo Mandir, Jodhpur.
50. Kamal Chand S/o Shri Kanwari Lal, R/o 123, Gandhi Nagar,
Magra Punjla Jodhpur.
----Respondent
_____________________________________________________
For Appellant(s) : Mr. Sunil Joshi.
_____________________________________________________
HON'BLE MR. JUSTICE GOPAL KRISHAN VYAS
HON'BLE MR. JUSTICE MANOJ KUMAR GARG Order 30/10/2017 (4 of 4) [SAW-476/2016] Heard.
The learned Single Judge decided the writ petition vide order dated 23.07.2015 while following the judgment in case of Ishwar Singh & Ors. Vs. State of Rajasthan & Ors. decided on 12.03.2015 in S.B. Civil Writ Petition No.4663/2012 alongwith number of writ petitions.
Against the said judgment, the instant special appeal has been preferred by the State.
It is stated by the learned counsel for the appellant that the similar and identical special appeal bearing DBSAW No.741/2015 State of Rajasthan Vs. Ishwar Singh & Ors. alongwith other connected matters have already been partly allowed by this Hon'ble Court vide judgment dated 26.4.2017.
In view of above, the instant special appeal is hereby disposed of in terms of the judgment dated 26.4.2017 passed in DBSAW No.741/2015.
(MANOJ KUMAR GARG) J. (GOPAL KRISHAN VYAS) J. Ishan