Gujarat High Court
Gyan Chand Chattar vs K.K. Agrawal on 29 October, 2002
Author: J.M.Panchal
Bench: J.M.Panchal
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
MISC.CIVIL APPLICATION No 1089 of 2002
in
LETTERS PATENT APPEAL No 25 of 1983
in
SPECIAL CIVIL APPLICATION No. 101 of 1982
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GYAN CHAND CHATTAR
Versus
K.K. AGRAWAL
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Appearance:
1. Misc.Civil Application No. 1089 of 2002
MR DC RAVAL for Petitioner No. 1
MR MG NAGARKAR for Respondent No. 1-3
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CORAM : THE CHIEF JUSTICE MR. D.S.SINHA
and
MR.JUSTICE J.M.PANCHAL
Date of Order: 29/10/2002
ORAL ORDER
(Per : THE CHIEF JUSTICE MR. D.S.SINHA) Let the matter appear on Board after disposal of Petition for Special Leave to Appeal (Civil) No. 20502/2002, pending before the Hon'ble Supreme Court.
(D.S.Sinha,C.J.) (J.M.Panchal,J.) (patel)