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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(c) in Orissa State Youth Welfare Board Rules, 1996

(c)establishment and management of the Orissa State Academy of Adventure and Marital Arts and promotion of the spirit of adventure and valour amongst the youth;