Queen Empress vs Purshotam Kala on 4 February, 1885

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Bombay High Court

Queen Empress vs Purshotam Kala on 4 February, 1885

Equivalent citations: (1885)ILR 9BOM269

JUDGMENT
 

 Nanabhai Haridas, J.

1. We agree with the view taken by the Sessions Judge, and order that the conviction and sentence be set aside.