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[Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act]

State of Chattisgarh - Subsection

Section 258(2)(xlix) in The C.G. Land Revenue Code, 1959

(xlix)the regulation of the procedure in disposing of claims to be placed in possession of an occupancy holding which has been transferred under Section 197;