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[Cites 0, Cited by 1] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(a) in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

(a)in a factory, any person named under clause (f) of sub-section (1) of section 7 of the Factories Act, 1948 (Central Act LXIII of 1948) as manager of the factory;