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[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(2)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Organized parties of men in charge of an officer or sailor shall be called to attention, the officer or sailor in charge only saluting.