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Central Administrative Tribunal - Delhi

Vikram Singh vs Gnct Of Delhi on 24 December, 2014

      

  

   

 Central Administrative Tribunal
Principal Bench, New Delhi

O.A. No.4158/2014
MA No.3649/2014

Monday, this the 24th day of December, 2014

Honble Mr. Shekhar Agarwal, Member (A)
Honble Mr. Raj Vir Sharma, Member (J)

1.		Vikram Singh, aged about 32 years
S/o Sh. Jai Bhagwan
R/o Aprahi Mohalla,
Jind-126102
Lecturer Economics w.e.f. 11.7.13
Nangloi, Sultan Puri Road,
GBSSS-1617017 (1 Year)
	2.	Manoj Kumar, aged about 30 years,
S/o Sh. Rajbir Singh
R/o B-657, Delhi Administration Flat,
Timarpur, Delhi-54
Ghonda No. 1-GBSSS-1104006
TGT Eng., Exp. 1 year
	3.	Arun Sharma, aged about 30 years,
S/o Sh. Rishi Parkash
R/o H.No. 315, Sec-23,
Sonepat, Haryana
Govt. Co-ed Sr. Sec. School, 
Harewali, New Delhi-39, ID-1310026
TGT-Skt., Exp. 1 year
	4.	Anil Kumar, aged about 30 years,
S/o Sh. Dalip Singh
R/o Ashram Basti Bhiwani Road, Jind-HR
GBSSS, JJ Colony-II, Nangloi, New Delhi-41
ID-1617037, TGT Maths, Exp. 4 years
	5.	Deepak Kumar, aged about 28 years,
S/o Sh. Balwan Singh
R/o Lakhmirwala, PO Manhorpur, Jind, HR-126102
Sultanpuri Block-C, Srvodaya Sr. Sec. 
Vidyalaya-1412001
Lecturer English, Exp. 1 year
	6.	Rakesh Kumar, aged about 31 years,
S/o Sh. Balwan Singh
R/o Lakhmirwala, PO Manhorpur,
Jind, HR-126102
Nangloi, Sultanpuri Road, GBSSS-1617017
Maths (TGT), Exp. 1 year
	7.	Pradeep Kumar, aged about 28 years,
S/o Sh. Om Parkash
R/o VPO Pegan, Teh. Alewa, Jind-126102
Nangloi SBV 1617002
TGT Social Science, Exp 1 year
	8.	Vikash Kumar, aged about 30 years,
S/o Sh. Ved Parkash
R/o Nand Nagri, New Delhi-93
Chauhan Banger, Jafrabad, GBMS-1105115
TGT Eng., Exp 1 year
	9.	Bijender Kumar, aged about 36 years,
S/o Sh. Harikesh
R/o VPO Khark Bhura,
Teh. Narwana, Jind-126115
Nangloi Sultanpur Road, GBSSS-1617017
Lecturer Phy. Edn., Exp. 1 year
	10.	Suman Bhardwaj, aged about 30 years,
D/o Sh. Mahavir
R/o 2/1054, Gali-3, Shankar Garden line Par ,
Bahadurgarh, Jhajjar, HR-124507
Lecturer Pol. Science, 
Ranikhera-S(Co-ed)V-1412095 (2 years)
2013-14 and also 2012-2013 same School.
	11.	Gajender Singh, aged about 29 years,
S/o Sh. Ram Parsad
R/o VPO Tihar Mali, Gohan, Sonepat, HR-131301
TGT Hindi, Palla Majra-GBSSS 1309269-Exp. 1 year
	12.	Sajan Kumar, aged about 29 years,
S/o Sh. Mahavir Singh
R/o 2760, HBC Sector-23, Sonepat, HR-131001
TGT Natural Science, Shalimar Bagh,
Block-B (AH), GBSSS-1309002, Exp. 1 year
	13.	Naresh Kumar, aged about 28 years,
S/o Sh. Ram Kishan,
R/o VPO Rajpur, Teh. Gannuar, Sonepat, HR-131101
Govt. (Co-ed) Sr. Sec. S. Harewali-1310026
PGT (His.), Exp. 1 year
	14.	Parveen Rathi, aged about 28 years,
D/o Sh. Dharmbir
R/o Bhogipur, Rajlu, Gannuar, Sonepat, HR-131101
Lecturer, Eng-Shalimar Bagh, Block AP,
GBSSS-1309007, Exp. 1 year
	15.	Rakesh Bhardwaj, aged about 29 years,
S/o Sh. Bhaiya Ram
R/o 1705/31, Gali No. 2, Shastri Colony,
Gohana Road, Sonepat, HR-131001
TGT Eng., Rajouri Garden Main,
GBSSS-1515005, Exp. 1 year
	16.	Dinesh Kumar, aged about 26 years,
S/o Sh. Bhagat Singh
R/o Chitana, PO Mahar Sonepat, HR-131001
TGT Maths, Shalimar Bagh, Block AP-GBSSS-1309007
2 years (2012-13) in Holambi Kalan Metro Vihar,
A-Block, G (Co-ed) SSS 1310399
	17.	Surjeet Singh Dahiya, aged about 29 years,
S/o Sh. Rajinder Singh Dahiya
R/o 359A/27, West Ram Nagar, Sonepat, HR-131001
TGT Hindi, Shalamar Village-GBSSS-1309273
4 years (2013-14, 2012-13, 2011-12, 2010-11)
	18.	Geeta Kumari, aged about 27 years,
D/o Sh. Jagdish Singh
R/o VPO Nahra Block Rai, Sonepat, HR-131103
Govt. (Co-ed) Sr. Sec. School, Harewali-1310026
PGT (Geo), Exp. 1 year
	19.	Rakesh Kumar, aged about 31 years,
S/o Sh. Bhagwan Singh,
R/o Vill. Chabri, PO Nidana, Teh. Jind,
Distt. Haryana-126102
TGT Maths, Mandi Village GBSSS-1923358 (1 year)
	20.	Manjeet, aged about 27 years,
S/o Sh. Raldhu Ram
R/o VPO Bhaini Amirpu, Narnaund, HR-125039
Lecturer Phy. Edn. Mundka Village,
GBSSS-1617018 (2 years) 2012-13 
& 2013-14 same School
	21.	Devender, aged about 32 years,
S/o Sh. Suresh Kumar
R/o VPO Sasroli, Teh. Matanhail, Jhajjar, HR-124106 
Kailash Nagar, SBV-1003004, 
Gandhi Nagar (1 year)
	22.	Kapil Dev, aged about 31 years,
S/o Sh. Attar Singh
R/o VPO Guhna, Sonepat, HR
PGT (Eng.) GBSSS No. 1, Model Town-1309010
2 years (2012-13 & 2013-14) same School
	23.	Ravinder, aged about 25 years,
S/o Sh. Satbir
R/o Vill. Rampura, PO Dohka,
Hariya Teh. Ch. Dadri, Bhiwani, HR-127026
TGT Hindi 2 years (2012-13, 2013-14)
Mundka Village GBSSS-1617018.                    ..Applicants 

(By Advocate: Shri S.N. Sharma)
Versus
	1.	GNCT of Delhi, through
Directorate of Education,
Old Secretariat, 
New Delhi
2.		Chief Secretary	
Delhi Secretariat,	 
I.P. Estate, Govt. of NCT of Delhi,	
New Delhi	                                              Respondents

(By Advocate: Shri K.M. Singh) 
Order (Oral)
Shri Shekhar Agarwal, Member (A):

This OA has been filed seeking the following reliefs :

(i) to quash and set aside the impugned advertisement dated 28.07.2014 to the extent it has made selection district wise and has added new qualification TET for contractual employment teachers.
(ii) to direct the Respondents to continue with the last engagements of the applicants in the same schools respectively where the applicants were earlier engaged as a Guest Teacher till the regular process, if any.
(iii) to allow the OA with cost.
(iv) to pass such other and further orders which their lordships of this Honble Tribunal deem fit and proper in the existing facts and circumstances of the case.

2. Today, when the matter was taken up for consideration, learned counsel for the parties have agreed that this case is squarely covered by the judgment of this Tribunal in OA No.2772/2014 along with other connected OAs dated 04.12.2014. Accordingly, we dispose of this OA with a direction to the respondents to consider the case of the applicants and in case they are found to be covered by the aforesaid judgment, they shall be entitled to the same benefits as have been given to the applicants of the aforesaid OA No.2772/2014.

3. Order Dasti to both the parties. Respondents shall complete the aforesaid exercise within a period of four weeks, as already ordered in the aforesaid judgment.

(Raj Vir Sharma)                               ( Shekhar Agarwal)                                              Member(J)     			        	         Member (A)

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