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Union of India - Section

Section 31 in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973

31. Copy of lost Certificate.

- The Principal Officer, who issued the original certificate shall arrange for the issue of a duplicate on receiving an application for issue of the same and a declaration giving the circumstances in which the certificate was lost.Fees for issue of a duplicate certificate shall be Rs. 5 provided that if the applicant can prove that the certificate was lost through ship wreck or fire on board, fee of only Re 1 shall be payable.