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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(b) in RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999

(b)if the lessee or occupier is absent or, being present, refuses to open such door, gate or barrier.