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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(2) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(2)The amount of family pension shall be fixed of monthly rates and be expressed in whole rupees paid where the family pension contains a fraction of rupee, it shall be rounded off to next higher rupee.Provided that in no case a family pension in excess of the maximum prescribed under this regulation shall be allowed.