Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 867 in Punjab Jail Manual, 1996 867. Certain convicts to wear a red cap. - Every convict who has ever been convicted of escaping or attempting to escape from any lawful custody shall wear a red cap or a red pugree if a Sikh.
