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[Cites 0, Cited by 0] [Section 92(4)] [Section 92] [Entire Act]

State of Jharkhand - Subsection

Section 92(4)(x) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(x)scan the recordings of the Closed Circuit Television Cameras installed in the vicinity of the area from where the child was reported missing and on all possible routes and transit destination points like bus stands, railway stations, and other places;