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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(1)(b) in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985

(b)Chief Justice of the Orissa High Court, Speaker of the Orissa Legislative Assembly, Cabinet Ministers, Ministers of State, Deputy Speaker, Judges of the Orissa High Court, Deputy Ministers, Lokpal, [Chairman/Vice-Chairman and Members of Orissa Administrative Tribunal and Members of Central Administrative Tribunal.] [Added vide Orissa Gazette Extraordinary No. 41/12.10.1990-Resolution No. 43685-III-c-51/90-R/15.9.1990.]