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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(a) in Merchant Shipping (Examination of Engineers and Engine Drivers of Fishing Vessels), Rules, 1973

(a)if the brake horse power of the main engine is not less than 170, then three months"sea service is equal to two months"satisfactory service as an apprentice engineer or as an apprentice fitter;