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[Cites 0, Cited by 3]

Madhya Pradesh High Court

M.P.Of Indore Sahakari Sanstha Mydt. vs Trilok on 17 March, 2016

                                                                                      1

            Matters notified on the Board dated 17th March, 2016
17/03/2016                              Common Order
                                       Advocate for the            Advocate for the
                                        applicant(s) /             respondent/State
S. No.            Case No.
                                        appellant(s) /
                                        petitioner(s)
  65      M.Cr.C. No.11076/15       None
  63      M.Cr.C. No.10584/15       None                      Shri V.R. Saraf
  61      M.Cr.C. No.8639/15        None
  59      M.Cr.C. No.7460/15        None
  58      M.Cr.C. No.4978/15        Sh. S.C. Bagadiya, Sr.    Smt. Mamta Shandilya
                                    Counsel with Sh. Robit
                                    Saboo
  57      M.Cr.C. No.4858/15        None                      Sh. Gondale
  56      M.Cr.C. No.4084/15        Sh. Amit Rawal            Sh. Dharshan Arora
  55      M.Cr.C. No.3440/15        None
  54      Cr.R. No.1645/15          Sh. Vinod Thakur
  53      M.Cr.C. No.1632/15        Sh. O.P. Solanki
   4      M.Cr.C. No.1770/16        Sh. Soumil Ekadi          Sh. Deepak Rawal
  48      Cr.R. No.1245/15          Sh. Nisheet Wishrad
  44      M.Cr.C. No.805/15         Sh. R.M. Deshpande        Sh. D.K. Gupta
  41      Cr.R. No.23/15            None
  37      M.Cr.C. No.1943/14        Sh. Akash Rathi
  33      Cr.R. No.988/14           Ms.Kiran Gohar            Sh. D.K. Pargir
  32      Cr.R. No.943/14           None                      Shri. Hitesh Sharma
  31      Cr.R. No.872/14           None                      Sh. K.C. Kabra
  30      M.Cr.C. No.8975/13        Sh. P.K.Vishwakarma
  29      M.Cr.C. No.9740/12        None
  28      M.Cr.C. No.9138/11        None
  26      M.Cr.C. No.4112/10        Sh. Jitendra Pawar
  25      M.Cr.C. No.2444/16        None
  21      M.Cr.C. No.7890/13        None
  20      M.Cr.C. No.1342/16        None
  18      Cr.R. No.244/16           None
  17      M.Cr.C. No.11632/15       Sh. Deepak Rawal
  13      Cr.R. No.650/14           Sh. Amit Jain             Sh. D. Rawal -R/State
                                                              Sh. D. Patel- Com.


Learned Counsel for the appellant(s)/ petitioner(s) prays for time. List after two weeks/ as prayed.

I.R granted earlier, if any, to continue till the next date of hearing.




                                                    (Mrs. S.R. Waghmare)
sumathi                                                      Judge