Madhya Pradesh High Court
M.P.Of Indore Sahakari Sanstha Mydt. vs Trilok on 17 March, 2016
1
Matters notified on the Board dated 17th March, 2016
17/03/2016 Common Order
Advocate for the Advocate for the
applicant(s) / respondent/State
S. No. Case No.
appellant(s) /
petitioner(s)
65 M.Cr.C. No.11076/15 None
63 M.Cr.C. No.10584/15 None Shri V.R. Saraf
61 M.Cr.C. No.8639/15 None
59 M.Cr.C. No.7460/15 None
58 M.Cr.C. No.4978/15 Sh. S.C. Bagadiya, Sr. Smt. Mamta Shandilya
Counsel with Sh. Robit
Saboo
57 M.Cr.C. No.4858/15 None Sh. Gondale
56 M.Cr.C. No.4084/15 Sh. Amit Rawal Sh. Dharshan Arora
55 M.Cr.C. No.3440/15 None
54 Cr.R. No.1645/15 Sh. Vinod Thakur
53 M.Cr.C. No.1632/15 Sh. O.P. Solanki
4 M.Cr.C. No.1770/16 Sh. Soumil Ekadi Sh. Deepak Rawal
48 Cr.R. No.1245/15 Sh. Nisheet Wishrad
44 M.Cr.C. No.805/15 Sh. R.M. Deshpande Sh. D.K. Gupta
41 Cr.R. No.23/15 None
37 M.Cr.C. No.1943/14 Sh. Akash Rathi
33 Cr.R. No.988/14 Ms.Kiran Gohar Sh. D.K. Pargir
32 Cr.R. No.943/14 None Shri. Hitesh Sharma
31 Cr.R. No.872/14 None Sh. K.C. Kabra
30 M.Cr.C. No.8975/13 Sh. P.K.Vishwakarma
29 M.Cr.C. No.9740/12 None
28 M.Cr.C. No.9138/11 None
26 M.Cr.C. No.4112/10 Sh. Jitendra Pawar
25 M.Cr.C. No.2444/16 None
21 M.Cr.C. No.7890/13 None
20 M.Cr.C. No.1342/16 None
18 Cr.R. No.244/16 None
17 M.Cr.C. No.11632/15 Sh. Deepak Rawal
13 Cr.R. No.650/14 Sh. Amit Jain Sh. D. Rawal -R/State
Sh. D. Patel- Com.
Learned Counsel for the appellant(s)/ petitioner(s) prays for time. List after two weeks/ as prayed.
I.R granted earlier, if any, to continue till the next date of hearing.
(Mrs. S.R. Waghmare)
sumathi Judge