Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 155(3)] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(3)(a) in The Indian Evidence Act, 1872

(a)A sues B for the price of goods sold and delivered to B. C says that he delivered the goods to B.