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Delhi High Court - Orders

Smt Mewa Devi vs Committee Golden Forest India Ltd And ... on 2 September, 2024

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~41
                                    *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 9851/2023
                                                SMT MEWA DEVI                                                                   .....Petitioner
                                                            Through:                                           Ms. Ruchi Khurana, Advocate. .

                                                                                      versus

                                                COMMITTEE GOLDEN FOREST INDIA LTD
                                                AND ORS                                    .....Respondents
                                                            Through: Mr. Harpawan Kumar Arora and Ms.
                                                            Shaiffy Arora, Advocates for R1.
                                                            Mr. Lokesh Singhal, Sr. AAG, for State of
                                                            Haryana with Mr. Nikunj Gupta, Advocate.

                                                CORAM:
                                                HON'BLE MS. JUSTICE JYOTI SINGH
                                                              ORDER
                                    %                         02.09.2024


                                                List on 03.09.2024.


                                                                                                                                  JYOTI SINGH, J
                                    SEPTEMBER 2, 2024/jg




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/09/2024 at 01:06:51