Delhi High Court - Orders
Smt Mewa Devi vs Committee Golden Forest India Ltd And ... on 2 September, 2024
Author: Jyoti Singh
Bench: Jyoti Singh
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9851/2023
SMT MEWA DEVI .....Petitioner
Through: Ms. Ruchi Khurana, Advocate. .
versus
COMMITTEE GOLDEN FOREST INDIA LTD
AND ORS .....Respondents
Through: Mr. Harpawan Kumar Arora and Ms.
Shaiffy Arora, Advocates for R1.
Mr. Lokesh Singhal, Sr. AAG, for State of
Haryana with Mr. Nikunj Gupta, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 02.09.2024
List on 03.09.2024.
JYOTI SINGH, J
SEPTEMBER 2, 2024/jg
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