Calcutta High Court
And Taraknath Kabiraj vs Regional Director Ministry Of ... on 23 December, 2025
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-2
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
(Original Jurisdiction)
CP/2/2021
IA NO: CA/1/2021
IN THE GOODS OF:
ALANKIT MARKETING PVT LTD
AND TARAKNATH KABIRAJ
VS
REGIONAL DIRECTOR MINISTRY OF CORPORATE
AFFAIRS GOI AND ANR
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 23rd December, 2025
Appearance:
Sk. Saad Islam, Adv.
...for the petitioner
Mr. Indrajeet Dasgupta, Adv.
..for the respondents
The Court:- At the instance of the parties, let this matter appear in the monthly list of January, 2026.
An adjournment is prayed for on behalf of the petitioner. The respondents are represented.
(RAVI KRISHAN KAPUR, J.) S.Bag