Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Rajasthan - Subsection Section 96(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999 (2)Any schedule or annexure to the petition shall also be signed by the petitioner and verified by him in the same manner as the petition.
