Himachal Pradesh High Court
Unknown vs Shamshe Singh V. State With Connected ... on 16 December, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Shamshe Singh v. State with connected matter .
Cr.MMO Nos. 1171 and 387 of 2022 16.12.2022 Present: Mr.Abhishek Verma, Advocate, for the petitioner(s).
Mr. Sudhir Bhatnagar and Mr. Narender Guleria, Additional Advocates General, with Mr. Sunny Dhatwalia, Assistant Advocate General, for the State/respondent No.1.
Learned Additional Advocate General prays for and is granted further three weeks' time to file reply. Notice issued to respondent No.2 for today's date is still awaited. Be awaited for another two weeks. List on 9.1.2023.
December 16, 2022 (Sandeep Sharma),
manjit Judge
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