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State of Haryana - Section

Section 123 in Punjab Jail Manual

123. Examination of newly admitted prisoners.

- The Medical Subordinate shall examine all newly admitted prisoners carefully and, under the supervision of the Medical Officer, record in the admission register and history-tickets, all the particulars required by paragraphs 101 and 475, and to satisfy himself that the private clothing of newly admitted prisoner is cleansed and, if necessary, disinfected before removal to the godown.Note - When a prisoner with injuries on his body is admitted into a prison from Police custody, his medical examination shall be conducted in the manner prescribed in sub-para (1) of para 475 as inserted with correction slip No. 148.