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[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

State of Puducherry - Subsection

Section 5A(1)(a) in Puducherry Hindu Religious Institutions Act, 1972

(a)fails to discharge the duties and perform the functions of a trustee in accordance with the provisions of this Act or the rules made thereunder; or