Andhra Pradesh High Court - Amravati
Sri Kanchi Kamakoti Peetam Svims ... vs Union Of India, on 28 August, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI MAIN CASE No.: WP No.9424 of 2014 PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE 28.08.2025 JS, J Learned counsel for the petitioner is present and sought time.
At his request, list the matter on 01.09.2025 under the caption 'For Orders'.
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