Section 8(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)The pro-rata cost of any particular building shall be,-

Total infrastructure development Cost x| Floor area of the buildingAnticipated total floor area of the area in the next five years.