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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Kerala - Subsection

Section 30(1)(a) in Kerala University Act, 1974

(a)to make recommendations to the Syndicate and to the Academic Council in matters affecting the academic work of the students, such as the structure of courses and pattern of institution, the corporate life of the University in so far as it concerns the students, and the co-curricular and extra-curricular activities in the University;