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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36(2) in The Guardians and Wards Act, 1977 (1920 A.D.)

(2)The provisions of sub-section (1) shall, so far as they relate to a suit against a guardian, be subject to the provisions of Order XXXII. rules 1 and 4 of the First Schedule to the Code of Civil Procedure as amended by this Act.