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[Cites 0, Cited by 0] [Section 39] [Entire Act]

Union of India - Subsection

Section 39(4) in Rules of Procedure and Conduct of Business in Lok Sabha

(4)[ If the last sitting of a session is cancelled, the questions in the lists of questions for oral as well as written answer for that day shall lapse.] [Added by L.S. Bn. (II), dated 9.5.1989, para 2930.]