Supreme Court - Daily Orders
M/S D. Dayabhai And Co. Pvt. Ltd vs Narayan Ganu Tangdi (Since Deceased) ... on 6 February, 2020
Bench: Arun Mishra, Navin Sinha
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (C) NO. 366 OF 2020
IN
SPECIAL LEAVE PETITION (C) NO. 9998 OF 2019
M/S D. DAYABHAI AND CO. PVT. LTD Petitioner(s)
VERSUS
NARAYAN GANU TANGDI (SINCE DECEASED)
THROUGH HIS LRS. Respondent(s)
O R D E R
Delay condoned.
We have perused the Review Petition and record of the Special Leave Petition and are convinced that the order, of which review has been sought, does not suffer from any error apparent warranting its reconsideration.
The Review Petition is, accordingly, dismissed.
.......................J. [ ARUN MISHRA ] .......................J. [ NAVIN SINHA ] New Delhi;
FEBRUARY 06, 2020.
Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2020.02.07 18:26:11 IST Reason:
ITEM NO.1001 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 366/2020 in SLP(C) No. 9998/2019 M/S D. DAYABHAI AND CO. PVT. LTD Petitioner(s) VERSUS NARAYAN GANU TANGDI (SINCE DECEASED) THROUGH HIS LRS.Respondent(s) (FOR ADMISSION) Date : 06-02-2020 This petition was circulated today. CORAM : HON'BLE MR. JUSTICE ARUN MISHRA HON'BLE MR. JUSTICE NAVIN SINHA By Circulation UPON perusing papers the Court made the following O R D E R The Review Petition is dismissed in terms of the signed order. Pending interlocutory application(s), if any, is/are disposed of.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER (Signed order is placed on the file)