Delhi High Court - Orders
Pma Construction Co vs Ministry Of Road Transport And Highways on 19 November, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-43
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 823/2025
PMA CONSTRUCTION CO .....Petitioner
Through: Mr. Pawan Kumar Mittal, Adv.
versus
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
.....Respondent
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 19.11.2025
1. With the consent of the parties, the mandate of the arbitrator is extended for a period of six months from today.
2. The period between 15.04.2025 till today stands regularized.
3. Petition stands disposed of.
PURUSHAINDRA KUMAR KAURAV, J NOVEMBER 19, 2025/P/KSR This is a digitally signed order.
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