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[Cites 0, Cited by 0] [Section 231(1)] [Section 231] [Entire Act]

State of Chattisgarh - Subsection

Section 231(1)(a) in The Chhattisgarh Municipalities Act, 1961

(a)the manner in which either buildings or blocks of buildings already existing or projected therein, are, or are likely to become, crowded together; or