Section 64(1)(c) in The Chhattisgarh Value Added Tax Act, 2005

[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Chattisgarh - Subsection

Section 64(1)(c) in The Chhattisgarh Value Added Tax Act, 2005

(c)

(i)fails to get himself registered as required by sub-section (1) or sub-section (2) of Section 16; or

(ii)neglects to furnish any information as required by subsection (8) of Section 16; or