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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Mizoram - Subsection

Section 99(2) in Mizoram Excise Rules, 1983

(2)Periodical stoppage of distillation. - The distiller shall comply with such orders a may be prescribed by the Commissioner for the periodical stoppage of distillation for the purpose of ascertaining the quantity of spirit distilled from the quantity of wash passed into the still.