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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(3) in Kaloji Narayana Rao University of Health Sciences Act, 1986

(3)[ With effect on and from the appointed date, all colleges situated in Telangana State and admitted to the privileges of Dr.N.T.R University of Health Sciences, Vijayawada shall be deemed to have admitted to the privileges of the University.] [Substituted by G.O.Ms.No.20, HM&FW (C.I) Department, dated 26.09.2014.]