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[Cites 0, Cited by 0] [Section 4(10)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(10)(a) in RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999

(a)a notice in writing, informing him of the grounds on which it is proposed to confiscate the property;