Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(a) in Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015 (a)"Appointing Authority" means the Government or any other officer to whom powers in this behalf may be delegated by the Government;
